Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
SATHYARAJ (15 Years Exp)
Appellate Tribunal for Electricity (Show More)
View Answers by this Lawyer (0)
Profile Views : 25314
News : 0 Articles : 0
Contact Details
Law Firm Name : SATHYARAJ
Country : India
City : Chennai
Area : Park Town
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2009
Qualification : B.com., B.L.,
About
Practicing in High Court, City Civil Court, Small Causes Courts at Chennai and Courts situated in Thiruvallur and Kancheepuram District. Area of Practice : High Court - Writ Petition, Criminal Side (Bail, Quash petition & Direction U/s. 482, Criminal Revision and Appeals), Civil Revision and Appeals and Original side. Legal Opinion and Document Registration.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| Ms.No.2209 of 2009 | Tamil Nadu | Bar Council of Tamil Nadu |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Startup & Registrations
Tribunals
Pre Negotiated Services
Languages
No Answers Found
