Manoj Kumar (15 Years Exp)

  Intellectual Property Appellate Board (Show More)   

 Ernakulam , Ernakulam

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Contact Details

Law Firm Name : Manoj Kumar

Country : India

City : Ernakulam

Area : Ernakulam


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Practicing Since :  2009

Qualification : LL.B.

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
101 Kerala Kerala

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Human Rights

  District Human Rights Matters
  Human Rights Matters
  National Human Rights Matters
  State Human Rights Matters
  Women & Child Matters
  Human Rights-Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
  Tribunals-Other
  Competition Commission of India
  Competition Appellate Tribunal
  Copyright Board
  Customs Excise And Service Tax Appellate Trib
  Cyber Appellate Tribunal
  Employees Provident Fund Appellate Tribunal
  Income Tax Appellate Tribunal
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
  Intellectual Property Appellate Board
  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)

 Pre Negotiated Services

  Mutual Divorce @ RS 25K
  Fixed Price Other
  Court Marriage @ Rs.15000
  Arya Samaj Marriage @ Rs.20000

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