J B & ASSOCIATES -SOLICITORS & ADVOCATES (42 Years Exp)

  RERA Administrative Tribunal (Show More)   

 Council House Street , Kolkata

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Contact Details

Law Firm Name : J B & ASSOCIATES -SOLICITORS & ADVOCATES

Country : India

City : Kolkata

Area : Council House Street


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Practicing Since :  1982

Qualification : B.COM, LL.B

About

A dynamic team of Legal Professional's having expertise in the field of all types of litigation before various judicial and quasi judicial authorities tribunals, including Supreme Court, High Courts and District Courts i.e. Calcutta , Delhi, Mumbai, Nagpur, Guwahati, Jharkhand, Jamshedpur, Shillong, Hyderabad, Madras, Allahabad, Lucknow, Punjab and Haryana. Our team is expertise to resolve matters related to Company Law Board, DRT, DRAT, Consumer Forum, Insolvency & Bankruptcy, National Consumer Forum, 138 of the Negotiable Act, general recovery cases Arbitration and Conciliation matters, Industrial and labour disputes, Land Lord's & Tenant's and Divorce matters. Since last 9 years we are providing services to our esteemed Industrial , Corporate, Banks and individual clients. Apart from the above we are specialised team for Real Estate Sector who can provide their best from the day one till completion of the projects in its enteritis.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
WB-1365-1983 WEST BENGAL BAR COUNCIL OF WEST BENGAL

 Consumer,Product&Service Liability

 Contract & Drafting

 Family & Divorce

 High Courts (India)

 Startup & Registrations

 Tribunals

 Miscellaneous

 RERA


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