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Markondaiah Chiluveru (32 Years Exp)
Trademark Objection (Show More)
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Contact Details
Law Firm Name : Markondaiah Chiluveru
Country : India
City : Krishna
Area : Vijayawada
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Practicing Since : 1992
Qualification : B.A.,LL.M.,
About
I am Practicing as an Advocate since 25 years. Dealing with all Civil, Criminal and Arbitration and Banking laws at Vijayawada Civil Courts and before the High Court of Andhra Pradesh.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/1426/1992 | Andhra Pradesh | Vijayawada |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
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IP, Trademark & Copyright
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