Practice Areas

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394 Case Types

 Admiralty & Maritime Law

  Boating Accident
  Commercial Ship Accident
  Cruise Ship Accidents
  Ship Registration
  Other

 Antitrust & Trade Regulation

  Competition Law
  Trade Regulations
  Unfair Competition
  Antitrust & Trade - Other

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Aviation & Space

  Aviation Insurance
  Aviation Regulatory
  Aviation Dispute Resolution
  Aviation Commercial
  Aviation Claimant
  Aerospace Law
  Aviation Accidents
  Avitation & Space - Other

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Banking & Finance

  Asset Protection
  Banking Law
  Capital Markets
  Corporate Finance
  Finance
  Financial Services Law
  Investment Law
  Private Equity
  Project Finance
  Public Finance
  Securities
  Trade Investment
  Venture Capital
  Banking & Finance - Other

 Child Laws

  Child Custody & Visitation
  Child Abuse
  Child Protection
  Child Rape
  Juvenile Law
  Child Adoption
  Child Support
  Child Pornography
  Juvenile Crime
  Child Laws - Other
  Estate Planning

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Commercial, Business & Industry

  Agency & Distributorship
  Business Formation
  Business Law
  Commercial Law
  Contracts
  E-Commerce
  Food & Beverages Law
  Industrial & Manufacturing
  Joint Ventures
  Legal Economics
  Privatization Law
  Retail
  Shareholders Rights
  Utilities
  Commercial & Business - Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Corporate & Regulatory

  Corporate Matters
  Depositories Act
  Entertainment
  Excise Matter
  FEMA
  Industrial Matters
  Mergers & Aquistions
  NBFC
  SCRA
  SEBI
  Commercial-Other

 Constitutional & Government

  Constitutional law
  Administrative Law
  Election & Political Law
  Government Contracts
  Defence/Military Law
  Municipal & State Law
  Public Law
  Regulatory Law
  Veteran Benefits
  Constitutional - Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Environmental

  Agricultural Law
  Animal Law
  Energy
  Environmental Law
  Equine Law
  Forestry & Fisheries
  Natural Resources
  Oil & Gas
  Mining and Natural Resources
  Environmental - Other

 Entertainment, TV & Movies

  Entertainment Law
  Piracy
  Entertainment Copyrights
  Entertainment - Other

 Estate Planning

  Estate & Trust
  Inheritance Law
  Personal Property
  Probate
  Will
  Estate Planning - Other

 Human Rights

  District Human Rights Matters
  Human Rights Matters
  National Human Rights Matters
  State Human Rights Matters
  Women & Child Matters
  Human Rights-Other

 High Courts (India)

  HC - Arbitration case
  HC - Contempt petition
  HC - Senior Counsel
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Revision petition
  HC - Writ appeal
  HC - Writ petition
  High Court-Other

 IT, Media & Telecom

  Start-Up matters
  Technology Licensing
  Website Policies
  Information Technology-Other

 IP, Trademark & Copyright

  Copyright Registration
  Domain Name Resolution Practice
  IP Advisory & Opinions
  IP Litigation & Enforcement
  IP Protection & Portfolio Management
  Patent matters
  Patent Search
  Trademark Assignment
  Trademark Objection
  Trademark Registration
  Trademark Renewal

 International Law

  Customs Law
  European Community Law
  Import & Export
  International Arbitration
  International Investments
  International Trade
  Islamic Law
  Offshore Services
  Foreign Collaborations

 Insurance

  Bad Faith Insurance
  Insurance Defense
  Insurance Fraud
  Medical Insurance
  Insurance - Other

 Immigration

  Extradition
  Green Cards
  Naturalization & Citizenship
  Visa
  Work Permit
  Immigration - Other

 Insolvency and Bankruptcy

  Credit & Mortgage
  Debt Relief
  Debtor & Creditor
  Insolvency
  Insolvency - Other

 Leisure & Tourism

  Art & Culture
  Gaming
  Hospitality Law
  Sports & Recreation
  Tourism & Travel
  Leisure Medical Tourism
  Science & Technology
  Leisure - Other

 Markets & Investments

  Capital Markets & investments
  Venture Capital investments
  Securitization & Structured Finance
  Private Equity investments
  Disinvestment
  BIFR
  Mutual Funds
  Shares & Stocks
  Markets - Other

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
  Competition Commission of India
  Competition Appellate Tribunal
  Copyright Board
  Customs Excise And Service Tax Appellate Trib
  Cyber Appellate Tribunal
  Employees Provident Fund Appellate Tribunal
  Income Tax Appellate Tribunal
  Insurance Regulatory and Development Authorit
  Intellectual Property Appellate Board
  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)

 Medical, Pharma & Healthcare

  Biotechnology
  Chemical Law
  Research & Development
  Defective Drugs
  Failure to Diagnose
  Health Care
  Informed Consent
  Medical Law
  Medical Malpractice
  Medicare & Medicaid
  Medication Errors
  Pharmaceutical Law
  Medical Tourism
  Surgical Errors
  Medical, Pharma - Surrogacy

 Non Resident Indian (NRIs)

  Person Of Indian Origin
  Overseas Citizen Of India
  PIO to OCI Conversion
  NRI Matters
  Passport Matters
  Visa Matters
  Immoral Trafficking
  Immigration & NRI Other

 Motor Vehicles

  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other

 Miscellaneous

  Retainership
  Miscellaneous-Other

 Pre Negotiated Services

  Mutual Divorce @ RS 25K
  Court Marriage @ Rs.15000
  Arya Samaj Marriage @ Rs.20000

 RERA

  RERA Lawyers
  RERA Other
  Project Registration
  Promoter Registration
  Agent Registration
  Regulatory Authority Complaints
  RERA Administrative Tribunal

 Real Estate & Construction

  Construction and Engineering
  Planning, Zoning and Land Use
  Asset Management
  Development and Planning
  Real Estate Finance
  Funds and Private Equity
  Investment
  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other

 Supreme Court (India)

  SC - Senior Counsel
  SC - Public Interest litigation
  Supreme Court Lawyers
  SC - Writ Appeal
  SC - Court Writ Petition
  Supreme Court Other
  SC - Special Leave Petition
  SC - Transfer Petition
  SC - Writ Petition

 Startup & Registrations

  Company registration
  NGO Registration
  Society Registration
  Start-Up Registration
  Trust Registration
  Registrations-Other

 Taxation

  GST matters
  Income Tax
  Professional Tax matters
  Service Tax
  Taxation Matters
  VAT matters
  Taxation-Other
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