Free Legal Advice from Top Lawyers in India
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : File complaint in consumer forum.
Thotamsetty Ramachandra gupta
Anantapur , Ananthapur
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : HAVE YOU MADE AN AGREEMENT WITH CAR RENTAL AGREEMENT. KINDLY PROVIDE ME A COPY TO ADVICE FURTHER. YOU WILL HAVE TO GIVE A LEGAL NOTICE TO THE CAR RENTAL COMPANY
Parimal Redkar
Panaji , North Goa
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : do you have an agreement with you. kindly mail the agreement and call me on 9890544513 for further assistance. you will have to send a legal notice to the company for refund of the security deposit. But by the way why you want the refund.
Parimal Redkar
Panaji , North Goa
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : You have any agreement and the said agreement arbitration clause is their?
who is the arbitrates in that agreement?
please show the if the agreement is their?
or you can got civil court to recovery?
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : You have any agreement and the said agreement arbitration clause is their?
who is the arbitrates in that agreement?
please show the if the agreement is their?
or you can got civil court to recovery?
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : CONSULT ME AND SEND THEM LEGAL NOTICE
Sharanagouda S Patil
Vijayanagar (Bangalore), Bangalore
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : issue legal notice & than take action
Gunturi Chandra Mouli
Eluru , West Godavari
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Send a Proper & strong Legal Notice For Recovery Of Deposits Under Deposit / Money Recovery .
Adv Abhay Rajesh Gupta
Amravati , Amravati
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Dear friend,
If your security deposit is not returned till today then approach me.
KISHAN RETD JUDGE
Malleswaram , Bangalore
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Send a legal notice and give a 15 days time to return the security money, if the security deposit is not received within 15 days then file a consumer complaint in the district consumer forum.
Adv. RAJ DEEPAK CHAUDHARY
Gomtinagar , Lucknow
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Explainthe transaction clearly, may be in your case You can file a consumer case.
Prabhakar Law Associates
Bangalore City , Bangalore
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : what documents you are having for that deposit ? Based on that you can file recovery suit.
Prabhakar Law Associates
Bangalore City , Bangalore
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : That answer is by me, my number 8618194909
Prabhakar Law Associates
Bangalore City , Bangalore
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : contact me on 7599486095
M/s. LEGAL TYCOON
New Delhi G.P.O. , New Delhi
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : need some more infomration for what purpose car was taken on rent
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : you will filing suit against of rental company
Bhadres A. Bhatt Advocate
Harni , Vadodara
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : KINDLY CALL ON 02262373189 AND 08291730768
pandey and wagh associates (Advocates & Compa
Churchgate , Mumbai
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Dear Ravi,
You have a contract or agreement with the car rental company, you can provide us a copy so that we can go through the terms and conditions and accordingly can send a legal notice. later on we can proceed accordingly.
Regards
Sharada H V
Advocate
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Dear ravi
You will have to send a legal notice to the company to return back the deposit amount.
For issuing legal noitce you will have to provie few information as to your agreement with the car rental company and if at all the company is withholding the amount on the basis of any dues or deductions under the terms of agreement.
For further calrifactions you can revert back to me.
Thanks
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Dear Sir,
You should give the legal notice to the Car company for recover of Security Amount.
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : do you have a receipt for it , if it is so you may initiate a criminal complaint against him
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : PLS SEE THE TERMS AND CONDITIONS WHEN THE CAR WAS GIVEN ON RENT. IT IS POSSIBLE THAT YOU MAY HAVE VIOLATED THOSE TERMS AND CONDITIONS. ANYHOW YOU WRITE TO THEM THAT SINCE THE CAR HAS BEEN RETURNED AS PER THE RECEIPT ENCLOSED YOU PLEASE REFUND THE SECURITY IMMEDIATELY AS PER THE TERM NO. -- OF THE LEASE CONTRACT. IN CASE THEY REFUSE YOU CAN FILE A LAW SUIT FOR RECOVERY OF THE SECURITY ALONGWITH INTEREST ON THE SECURITY DEPOSIT UPTO THE DATE OF THE REFUND.
PLS ASK FOR ANY FURTHER ASSISTANCE. S.K.S 9911709320
SS LEGAL & MANAGEMENT CONSULTANTS
Noida , Gautam Buddha Nagar
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : File written complaint to SHO area concern and you may also approach the district consumer forum for the grievance
Arvind Aggarwal
Question : Car rental company not returning security deposit
Subject : Car rental company not returning security deposit
Answer By Lawyer : Send a written notice asking your claim,
if no reply or money is recieved,
then you can file complaint to SSP of offence of Cheating and file complaint in consumer forum as well.
Your Notice will make
your claim more strong.
