| S.NO |
State |
Year |
Act Description |
| 1 |
14 |
2003 |
THE JHARKHAND PANCHAYAT RAJ (AMENDMENT) ACT, 2003
|
| 2 |
14 |
1870 |
THE VILLAGE CHAUKIDARI ACT, 1870
|
| 3 |
14 |
1874 |
THE SCHEDULED DISTRICTS ACT, 1874
|
| 4 |
14 |
1897 |
THE ESTATES PARTITION ACT, 1897
|
| 5 |
14 |
1947 |
THE RANCHI DISTRICT ABORIGINAL RAIYAT'S AGRICULTURAL LANDS RESTORATION ACT, 1947
|
| 6 |
14 |
1947 |
THE RANCHI DISTRICT TANA BHAGAT RAIYATS' AGRICULTURAL LANDS RESTORATION ACT, 1947
|
| 7 |
14 |
1954 |
THE JHARKHAND BHOODAN YAGNA ACT, 1954
|
| 8 |
14 |
1960 |
THE EVACUEE INTEREST (SEPARATION) AMENDMENT (EXTENSION TO BIHAR) ACT, 1960
|
| 9 |
14 |
1966 |
THE KOLHAN CIVIL JUSTICE (REGULATING AND VALIDATING) ACT, 1966
|
| 10 |
14 |
1994 |
THE JHARKHAND AREA AUTONOMOUS COUNCIL ACT, 1994
|
| 11 |
14 |
1995 |
THE WEST BENGAL BACKWARD CLASSES DEVELOPMENT AND FINANCE CORPORATION ACT, 1995
|
| 12 |
14 |
2000 |
THE JHARKHAND STATE AGRICULTURAL UNIVERSITY ACT, 2000
|
| 13 |
14 |
2000 |
THE JHARKHAND AGRICULTURAL PRODUCE MARKETS ACT, 2000
|
| 14 |
14 |
2000 |
THE JHARKHAND AGRICULTURAL PRODUCE MARKETS ACT, 2000
|
| 15 |
14 |
2000 |
THE JHARKHAND BUILDINGS (LEASE, RENT AND EVICTION) CONTROL ACT, 2000
|
| 16 |
14 |
2001 |
THE JHARKHAND PANCHYAT RAJ (AMENDMENT) ACT, 2001
|
| 17 |
14 |
2001 |
THE JHARKHAND CONDUCT OF EXAMINATIONS ACT, 2001
|
| 18 |
14 |
2001 |
THE JHARKHAND DISTRICT ACT, 2001
|
| 19 |
14 |
2002 |
THE JHARKHAND GOVERNMENT PREMISES (ALLOTMENT, RENT, RECOVERY AND EVICTION) ACT, 2002
|
| 20 |
14 |
2002 |
THE JHARKHAND PROHIBITION OF SMOKING AND NON-SMOKERS HEALTH PROTECTION ACT, 2002
|
| 21 |
14 |
2002 |
THE JHARKHAND ACADEMIC COUNCIL ACT, 2002
|
| 22 |
14 |
2002 |
THE JHARKHAND CONTROL OF CRIMES ACT, 2002
|
| 23 |
14 |
2005 |
JHARKHAND VALUE ADDED TAX ACT, 2005
|
| 24 |
14 |
2005 |
THE JHARKHAND EDUCATION TRIBUNAL ACT, 2005
|
| 25 |
14 |
2006 |
THE JHARKHAND REGIONAL DEVELOPMENT AUTHORITY (AMENDMENT) ACT, 2006
|
| 26 |
14 |
2006 |
THE JHARKHAND STATE UNIVERSITIES (AMENDMENT) ACT, 2006
|
| 27 |
14 |
2006 |
THE JHARKHAND VALUE ADDED TAX (AMENDMENT) ACT, 2006
|
| 28 |
14 |
2006 |
THE RAJENDRA INSTITUTE OF MEDICAL SCIENCES (AMENDMENT) ACT, 2006
|
| 29 |
14 |
2007 |
THE JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT ACT, 2007
|
| 30 |
14 |
2007 |
THE JHARKHAND STATE UNAIDED EDUCATIONAL INSTITUTION (GRANT) AMENDMENT ACT, 2007
|
| 31 |
14 |
2007 |
THE JHARKHAND STATE UNIVERSITIES (AMENDMENT) ACT, 2007
|
| 32 |
14 |
2007 |
THE JHARKHAND STATE UNIVERSITIES (AMENDMENT) ACT, 2007
|
| 33 |
14 |
2008 |
THE JHARKHAND STAFF SELECTION COMMISSION ACT, 2008
|
| 34 |
14 |
2008 |
THE JHARKHAND STATE UNIVERSITIES (AMENDMENT) ACT, 2008
|
| 35 |
14 |
2008 |
THE JHARKHAND AGRICULTURE UNIVERSITY (AMENDMENT) ACT, 2008
|
| 36 |
14 |
2009 |
THE JHARKHAND CONTINGENCY FUND (AMENDMENT) ACT, 2009
|
| 37 |
14 |
2010 |
THE JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) ACT, 2010
|
| 38 |
14 |
2010 |
THE JHARKHAND FISCAL RESPONSIBILITY AND BUDGET MANAGEMENT (AMENDMENT) ACT, 2012
|
| 39 |
14 |
2011 |
THE JHARKHAND REGULARIZATION OF UNAUTHORIZED,DEVIATED CONSTRUCTIONS THROUGH COMPOUNDING IN URBAN AREAS ACT, 2011
|
| 40 |
14 |
2011 |
THE JHARKHAND TAX ON PROFESSIONS, TRADES, CALLINGS & EMPLOYMENTS ACT, 2011
|
| 41 |
14 |
2012 |
THE JHARKHAND HOME GUARD (AMENDMENT) ACT, 2012
|
| 42 |
14 |
2012 |
THE JHARKHAND LOCAL FUND AUDIT (AMENDMENT) ACT, 2012
|
| 43 |
14 |
2012 |
THE JHARKHAND ADVERTISEMENT TAX ACT, 2012
|
