| S.NO |
State |
Year |
Act Description |
| 1 |
34 |
1823 |
INDIAN CIVIL SERVICE (BENGAL) LOANS PROHIBITION REGULATION, 1823
|
| 2 |
34 |
1836 |
BENGAL DISTRICTS ACT, 1836
|
| 3 |
34 |
1848 |
BENGAL LANDHOLDERS ATTENDANCE ACT, 1848
|
| 4 |
34 |
1854 |
BENGAL BONDED WAREHOUSE ASSOCIATION, 1854
|
| 5 |
34 |
1857 |
HOWRAH OFFENCES ACT, 1857
|
| 6 |
34 |
1858 |
BENGAL ALLUVIAL LAND SETTLEMENT ACT, 1858
|
| 7 |
34 |
1859 |
BENGAL GHATWALI LANDS ACT, 1859
|
| 8 |
34 |
1859 |
BENGAL LAND REVENUE SALES ACT, 1859
|
| 9 |
34 |
1862 |
BENGAL LAND REVENUE RESUMPTION ACT, 1862
|
| 10 |
34 |
1864 |
CANALS ACT, 1864
|
| 11 |
34 |
1866 |
CALCUTTA POLICE ACT, 1866
|
| 12 |
34 |
1866 |
CALCUTTA SUBURBAN POLICE ACT, 1866
|
| 13 |
34 |
1868 |
BENGAL LAND REVENUE SALES ACT, 1868
|
| 14 |
34 |
1868 |
BENGAL LAND-REVENUE SETTLEMENT ACT, 1868
|
| 15 |
34 |
1869 |
BENGAL POLICE ACT, 1869
|
| 16 |
34 |
1873 |
BENGAL BIRTHS AND DEATHS REGISTRATION ACT, 1873
|
| 17 |
34 |
1876 |
BENGAL IRRIGATION ACT, 1876
|
| 18 |
34 |
1876 |
BENGAL MUHAMMADAN MARRIAGES AND DIVORCES REGISTRATION ACT, 1876
|
| 19 |
34 |
1879 |
DARJEELING STEAM TRAMWAY ACT, 1879
|
| 20 |
34 |
1880 |
CALCUTTA TRAMWAYS ACT, 1880
|
| 21 |
34 |
1880 |
CESS ACT, 1880
|
| 22 |
34 |
1880 |
INDIAN ELECTRICITY (WEST BENGAL AMENDMENT) ACT, 1980
|
| 23 |
34 |
1881 |
CALCUTTA BURIAL BOARDS ACT, 1881
|
| 24 |
34 |
1882 |
BENGAL EMBANKMENT ACT, 1882
|
| 25 |
34 |
1883 |
DARJEELING AND KURSEONG MUNICIPAL(PORTERS) ACT, 1883
|
| 26 |
34 |
1884 |
CALCUTTA TRAMWAYS (AMENDMENT) ACT, 1884
|
| 27 |
34 |
1885 |
BENGAL FERRIES ACT, 1885
|
| 28 |
34 |
1885 |
BENGAL TENANCY ACT, 1885
|
| 29 |
34 |
1887 |
BENGAL, AGRA AND ASSAM CIVIL COURTS ACT, 1887
|
| 30 |
34 |
1887 |
CALCUTTA SURVEY ACT, 1887
|
| 31 |
34 |
1889 |
CALCUTTA BURIAL BOARDS ACT, 1889
|
| 32 |
34 |
1894 |
CALCUTTA TRAMWAYS ACT, 1894
|
| 33 |
34 |
1897 |
ESTATES PARTITION ACT, 1897
|
| 34 |
34 |
1898 |
CALCUTTA POLICE ACT, 1898
|
| 35 |
34 |
1899 |
BENGAL GENERAL CLAUSES ACT, 1899
|
| 36 |
34 |
1900 |
CALCUTTA TRAMWAYS (ELECTRICTRACTION) ACT, 1900
|
| 37 |
34 |
1905 |
CALCUTTA AND SUBURBAN POLICE (SUPERANNUATION FUND) ACT, 1905
|
| 38 |
34 |
1907 |
EASTERN BENGAL AND ASSAM DISORDERLY HOUSES ACT, 1907
|
| 39 |
34 |
1909 |
BENGAL EXCISE ACT, 1909
|
| 40 |
34 |
1911 |
CALCUTTA IMPROVEMENT (APPEALS) ACT, 1911
|
| 41 |
34 |
1911 |
CALCUTTA IMPROVEMENT ACT, 1911
|
| 42 |
34 |
1913 |
BENGAL BOARD OF REVENUE ACT, 1913
|
| 43 |
34 |
1914 |
DOVETON TRUST ACT, 1914
|
| 44 |
34 |
1914 |
BENGAL LAWS ACT, 1914
|
| 45 |
34 |
1914 |
BENGAL MEDICAL ACT, 1914
|
| 46 |
34 |
1915 |
BENGAL DECENTRALIZATION ACT, 1915
|
| 47 |
34 |
1915 |
BENGAL EMBANKMENT (SUNDARBANS) ACT, 1915
|
| 48 |
34 |
1918 |
BENGAL (ALIENS) DISQUALIFICATION ACT, 1918
|
| 49 |
34 |
1919 |
BENGAL JUVENILE SMOKING ACT, 1919
|
| 50 |
34 |
1919 |
BENGAL VILLAGE SELF-GOVERNMENT, ACT, 1919
|
| 51 |
34 |
1919 |
CALCUTTA HACKNEY CARRIAGE ACT, 1919
|
| 52 |
34 |
1919 |
CALCUTTA HIGH COURT (JURISDICTIONAL LIMITS) ACT, 1919
|
| 53 |
34 |
1920 |
BENGAL AGRICULTURAL AND SANITARY IMPROVEMENT ACT, 1920
|
| 54 |
34 |
1920 |
EASTERN FRONTIER RIFLES (WEST BENGAL BATTALION) ACT, 1920
|
| 55 |
34 |
1920 |
BENGAL ALLUVIAL LANDS ACT, 1920
|
| 56 |
34 |
1922 |
BENGAL AMUSEMENTS TAX ACT, 1922
|
| 57 |
34 |
1923 |
BENGAL AERIAL ROPEWAYS ACT, 1923
|
| 58 |
34 |
1923 |
GOONDAS ACT, 1923
|
| 59 |
34 |
1925 |
BENGAL CRIMINAL LAW AMENDMENT ACT, 1925
|
| 60 |
34 |
1926 |
HOWRAH BRIDGE ACT, 1926
|
| 61 |
34 |
1927 |
CALCUTTA VEHICLES ACT, 1927
|
| 62 |
34 |
1928 |
BENGAL BORSTAL SCHOOLS ACT, 1928
|
| 63 |
34 |
1932 |
ELEPHANTS PRESERVATION (BENGAL AMENDMENT) ACT, 1932
|
| 64 |
34 |
1932 |
GARDEN REACH MUNICIPALITY ACT, 1932
|
| 65 |
34 |
1932 |
BENGAL OPIUM SMOKING ACT, 1932
|
| 66 |
34 |
1933 |
HOWRAH MUNICIPAL (TEMPORARY PROVISIONS) ACT, 1933
|
| 67 |
34 |
1933 |
BENGAL PLACES OF PUBLIC AMUSEMENT ACT, 1933
|
| 68 |
34 |
1935 |
BENGAL DEVELOPMENT ACT, 1935
|
| 69 |
34 |
1935 |
BENGAL ELECTRICITY DUTY ACT, 1935
|
| 70 |
34 |
1935 |
BENGAL LAND-REVENUE (INTEREST) ACT, 1935
|
| 71 |
34 |
1936 |
BENGAL AGRICULTURAL DEBTORS ACT, 1936
|
| 72 |
34 |
1936 |
BENGAL LOCAL SELF-GOVERNMENT ASSOCIATIONS (RECOGNITION) ACT, 1936
|
| 73 |
34 |
1937 |
BENGAL LEGISLATIVE ASSEMBLY (MEMBERS EMOLUMENTS) ACT, 1937
|
| 74 |
34 |
1938 |
BENGAL FAMINE INSURANCE FUND ACT, 1938
|
| 75 |
34 |
1938 |
CALCUTTA OFFICIAL RECEIVERS ACT, 1938
|
| 76 |
34 |
1940 |
ADMINISTRATOR GENERALS (BENGAL AMENDMENT) ACT, 1940
|
| 77 |
34 |
1940 |
BENGAL MONEY-LENDERS ACT, 1940
|
| 78 |
34 |
1941 |
BENGAL COURT OF WARDS (AMENDMENT)ACT, 1941
|
| 79 |
34 |
1944 |
BENGAL AGRICULTURAL INCOME TAX ACT, 1944
|
| 80 |
34 |
1944 |
BENGAL ALIENATION OF AGRICULTURAL LAND (TEMPORARY PROVISIONS) ACT, 1944
|
| 81 |
34 |
1944 |
BENGAL DISEASES OF ANIMALS ACT, 1944
|
| 82 |
34 |
1944 |
BENGAL ORPHANAGES AND WIDOWS HOMES ACT, 1944
|
| 83 |
34 |
1946 |
CALCUTTA DISTURBANCES COMMISSION OF ENQUIRY ACT, 1946
|
| 84 |
34 |
1948 |
CALCUTTA SHERIFFS ACT, 1948
|
| 85 |
34 |
1949 |
CALCUTTA THIKA TENANCY ACT, 1949
|
| 86 |
34 |
1951 |
CALCUTTA TRAMWAYS ACT, 1951
|
| 87 |
34 |
1951 |
COOCH BEHAR DISTURBANCES ENQUIRY ACT, 1951
|
| 88 |
34 |
1953 |
CITY CIVIL COURT ACT, 1953
|
| 89 |
34 |
1953 |
CITY SESSIONS COURT ACT, 1953
|
| 90 |
34 |
1953 |
CALCUTTA HIGH COURT (EXTENSION OF JURISDICTION) ACT, 1953
|
| 91 |
34 |
1954 |
DARJEELING AND KURSEONG MUNICIPAL (PORTERS) (AMENDMENT) ACT, 1954
|
| 92 |
34 |
1955 |
CATTLE-TRESPASS (WEST BENGAL AMENDMENT) ACT, 1955
|
| 93 |
34 |
1955 |
CHANDERNAGORE (ASSIMILATION OF LAWS) ACT, 1955
|
| 94 |
34 |
1955 |
THE MANIPUR (COURTS) ACT, 1955
|
| 95 |
34 |
1955 |
CALCUTTA SPORTS ACT, 1955
|
| 96 |
34 |
1956 |
ALBERT VICTOR LEPER HOSPITAL (ABOLITION) ACT, 1956
|
| 97 |
34 |
1956 |
HOWRAH IMPROVEMENT ACT, 1956
|
| 98 |
34 |
1956 |
BIHAR AND WEST BENGAL (TRANSFER OF TERRITORIES) ACT, 1956
|
| 99 |
34 |
1958 |
DURGAPUR (DEVELOPMENT AND CONTROL OF BUILDING OPERATIONS) ACT, 1958
|
| 100 |
34 |
1958 |
CALCUTTA SLUM CLEARANCE AND REHABILITATION OF SLUM-DWELLERS ACT, 1958
|
| 101 |
34 |
1959 |
DENTISTS (WEST BENGAL AMENDMENT) ACT, 1959
|
| 102 |
34 |
1961 |
CHOTA NAGPUR TENANCY (WEST BENGAL AMENDMENT) ACT, 1961
|
| 103 |
34 |
1962 |
CHOTA NAGPUR TENANCY (WEST BENGAL AMENDMENT) ACT, 1962
|
| 104 |
34 |
1962 |
COOCH BEHAR MUNICIPAL (AMENDMENT) ACT, 1962
|
| 105 |
34 |
1962 |
COOCH BEHAR MUNICIPAL (SECOND AMENDMENT) ACT, 1962
|
| 106 |
34 |
1962 |
BIHAR AND ORISSA MUNICIPAL (WEST BENGAL AMENDMENT) ACT, 1962
|
| 107 |
34 |
1963 |
BIHAR TENANCY (WEST BENGAL AMENDMENT) ACT, 1963
|
| 108 |
34 |
1967 |
CALCUTTA TRAMWAYS COMPANY (TAKING OVER OF MANAGEMENT) ACT, 1967
|
| 109 |
34 |
1967 |
CALCUTTA NATIONAL MEDICAL COLLEGE AND HOSPITAL ACT, 1967
|
| 110 |
34 |
1969 |
HOOGHLY RIVER BRIDGE ACT, 1969
|
| 111 |
34 |
1972 |
CODE OF CRIMINAL PROCEDURE (WEST BENGAL AMENDMENT) ACT, 1972
|
| 112 |
34 |
1972 |
WEST BENGAL MAINTENANCE OF PUBLIC ORDER ACT, 1972
|
| 113 |
34 |
1973 |
DEPARTMENTAL PROCEEDINGS (ENFORCEMENT OF ATTENDANCE OF WITNESSES AND PRODUCTION OF DOCUMENTS) ACT, 1973
|
| 114 |
34 |
1974 |
HOWRAH MUNICIPAL (REPEALING) ACT, 1974
|
| 115 |
34 |
1974 |
BIDHAN CHANDRA KRISHI [VISWAVIDYALAYA] ACT, 1974
|
| 116 |
34 |
1975 |
DOWRY PROHIBITION (WEST BENGAL AMENDMENT) ACT, 1975
|
| 117 |
34 |
1975 |
GREAT EASTERN HOTEL (TAKING OVER OF MANAGEMENT) ACT, 1975
|
| 118 |
34 |
1976 |
CALCUTTA TRAMWAYS COMPANY (ACQUISITION OF UNDERTAKING) ACT, 1976
|
| 119 |
34 |
1976 |
CHANCHAL COLLEGE (TAKING OVER OF MANAGEMENT) ACT, 1976
|
| 120 |
34 |
1976 |
DARJEELING HILL AREAS DEVELOPMENT COUNCIL ACT, 1976
|
| 121 |
34 |
1976 |
DARJEELING ROPEWAY COMPANY LIMITED (ACQUISITION OF UNDERTAKING) ACT, 1976
|
| 122 |
34 |
1976 |
GANGASAGAR MELA ACT, 1976
|
| 123 |
34 |
1976 |
HOWRAH-AMTA LIGHT RAILWAY COMPANY (ACQUISITION OF LAND) ACT, 1976
|
| 124 |
34 |
1978 |
CALCUTTA THIKA TENANCY STAY OF PROCEEDINGS (TEMPORARY PROVISIONS) ACT, 1978
|
| 125 |
34 |
1978 |
CALCUTTA UNIVERSITY(TEMPORARY SUPERSESSION)ACT, 1978
|
| 126 |
34 |
1978 |
BANGABASI GROUP OF COLLEGES (TAKING OVER OF MANAGEMENT) ACT, 1978
|
| 127 |
34 |
1978 |
BIDHAN CHANDRA KRISHI VISWA VIDYALAYA (TEMPORARY SUPERSESSION) ACT, 1978
|
| 128 |
34 |
1978 |
BURDWAN UNIVERSITY (TEMPORARY SUPERSESSION) ACT, 1978
|
| 129 |
34 |
1979 |
CALCUTTA UNIVERSITY ACT, 1979
|
| 130 |
34 |
1979 |
ELECTRICITY (SUPPLY) (WEST BENGAL AMENDMENT) ACT, 1979
|
| 131 |
34 |
1979 |
BIRLA COLLEGE OF SCIENCE AND EDUCATION (TAKING OVER OF MANAGEMENT) ACT, 1979
|
| 132 |
34 |
1980 |
GREAT EASTERN HOTEL (ACQUISITION OF UNDERTAKING) ACT, 1980
|
| 133 |
34 |
1981 |
CODE OF CRIMINAL PROCEDURE (WEST BENGAL AMENDMENT) ACT, 1981
|
| 134 |
34 |
1981 |
BARAKAR ELECTRIC SUPPLY INSTALLATIONS ACQUISITION ACT, 1981
|
| 135 |
34 |
1981 |
INDIAN FOREST (WEST BENGAL AMENDMENT) ACT, 1981
|
| 136 |
34 |
1981 |
BERHAMPORE ELECTRIC SUPPLY COMPANY LIMITED (UNDERTAKING)ACQUISITION ACT, 1981
|
| 137 |
34 |
1981 |
BURDWAN UNIVERSITY ACT, 1981
|
| 138 |
34 |
1981 |
CALCUTTA THIKA TENANCY (ACQUISITION AND REGULATION) ACT, 1981
|
| 139 |
34 |
1982 |
INDIAN ELECTRICITY (WEST BENGAL AMENDMENT) ACT, 1982
|
| 140 |
34 |
1983 |
D.N.DE HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL (TAKING OVER OF MANAGEMENT AND SUBSEQUENT ACQUISITION) ACT, 1983
|
| 141 |
34 |
1983 |
EASTERN DISTILLERIES (PRIVATE) LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1983
|
| 142 |
34 |
1983 |
HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL (TAKING OVER OF MANAGEMENT AND SUBSEQUENT ACQUISITION ACT, 1983
|
| 143 |
34 |
1983 |
INDIAN ELECTRICITY (WEST BENGAL AMENDMENT) ACT, 1983
|
| 144 |
34 |
1983 |
CALCUTTA HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL (TAKING OVER OF MANAGEMENT AND SUBSEQUENT ACQUISITION) ACT, 1983
|
| 145 |
34 |
1984 |
INDIAN ELECTRICITY (WEST BENGAL AMENDMENT) ACT, 1984
|
| 146 |
34 |
1984 |
BRITANNIA ENGINEERING COMPANY LIMITED (TITAGARH UNIT) (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1984
|
| 147 |
34 |
1985 |
CALCUTTA UNIVERSITY INSTITUTE (TAKING OVER OF MANAGEMENT OF AUDITORIUM) ACT, 1985
|
| 148 |
34 |
1985 |
ELVOC PRIVATE LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1985
|
| 149 |
34 |
1986 |
DR. PAUL LOHMANN (INDIA) LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1986
|
| 150 |
34 |
1986 |
ENGEL INDIA MACHINES AND TOOLS LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1986
|
| 151 |
34 |
1986 |
GLUCONATE LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1986
|
| 152 |
34 |
1986 |
INDIAN HEALTH INSTITUTE AND LABORATORY LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1986
|
| 153 |
34 |
1988 |
DARJEELING GORKHA HILL COUNCIL ACT, 1988
|
| 154 |
34 |
1990 |
CHANDERNAGORE MUNICIPAL CORPORATION ACT, 1990
|
| 155 |
34 |
1993 |
GANGES PRINTING INK FACTORY LIMITED (ACQUISITION AND TRANSFER OF ASSETS)ACT, 1993
|
| 156 |
34 |
1993 |
INDIAN PARTNERSHIP (WEST BENGAL AMENDMENT) ACT, 1993
|
| 157 |
34 |
1993 |
BENGAL NATURAL HISTORY (ACQUISITION OF THE NATURAL HISTORY SOCIETY MUSEUM) ACT, 1993
|
| 158 |
34 |
1994 |
DURGAPUR MUNICIPAL CORPORATION ACT, 1994
|
| 159 |
34 |
1994 |
ELECTRICITY (SUPPLY) (WEST BENGAL AMENDMENT) ACT, 1994
|
| 160 |
34 |
1994 |
INDIAN ELECTRICITY (WEST BENGAL AMENDMENT) ACT, 1994
|
| 161 |
34 |
1996 |
APOLLO ZIPPER COMPANY (PRIVATE) LIMITED (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1996
|
| 162 |
34 |
2000 |
WEST BENGAL MARITIME BOARD ACT, 2000
|
| 163 |
34 |
2014 |
HOWRAH MUNICIPAL CORPORATION (SECOND AMENDMENT) ACT, 2014
|
