Contact Details
Law Firm Name : Jaanvi agrawal
Country : India
City : Nagpur
Area : Sadar Bazar (Nagpur)
Practicing Since : 2017
Qualification : LLB, cyber Law
About
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
MAH/5524/2008 | MAHARASHTRA | Maharashtra |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
IT, Media & Telecom
Motor Vehicles
Languages
Subject : Basic inquiry required
Question : what is dowry ? and what we can do for dowry harassment ? (Hindu Religion)
Answer by Jaanvi agrawal : Hi piyush,
Dowry is material assets such as money or property that is provided by a bride to her husband at the time of their marriage. You can file 498a for dowry harassment.
Regards,
Adv Jaanvi