Contact Details

Law Firm Name : Jaanvi agrawal

Country : India

City : Nagpur

Area : Sadar Bazar (Nagpur)


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Practicing Since :  2017

Qualification : LLB, cyber Law

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/5524/2008 MAHARASHTRA Maharashtra

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 IT, Media & Telecom

 Motor Vehicles

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Question :  what is dowry ? and what we can do for dowry harassment ? (Hindu Religion)

Answer by Jaanvi agrawal :  Hi piyush, Dowry is material assets such as money or property that is provided by a bride to her husband at the time of their marriage. You can file 498a for dowry harassment. Regards, Adv Jaanvi