Jaanvi agrawal  (7 Years Exp)

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 Sadar Bazar (Nagpur), Nagpur

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Contact Details

Law Firm Name : Jaanvi agrawal

Country : India

City : Nagpur

Area : Sadar Bazar (Nagpur)


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Practicing Since :  2017

Qualification : LLB, cyber Law

About

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/5524/2008 MAHARASHTRA Maharashtra

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
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  Partition
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  Revenue Matter
  RTI
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 Contract & Drafting

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  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

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  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
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  Family Counselling
  Family Dispute
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  Succession
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 IT, Media & Telecom

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  Website Policies
  Information Technology-Other

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  Accident Claims
  Motor Vehicles Insurance Claims
  Motor Vehicles-Other
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Reviews

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Question :  what is dowry ? and what we can do for dowry harassment ? (Hindu Religion)

Answer by Jaanvi agrawal :  Hi piyush, Dowry is material assets such as money or property that is provided by a bride to her husband at the time of their marriage. You can file 498a for dowry harassment. Regards, Adv Jaanvi