Vivek Kumar srivastava (7 Years Exp)
Arbitration - Domestic (Show More)
Allahabad High Court , Allahabad
View Answers by this Lawyer (1)
Contact Details
Law Firm Name : Vivek Kumar srivastava
Country : India
City : Allahabad
Area : Allahabad High Court
Practicing Since : 2017
Qualification : B.com,'LL.B
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| UP 6800/17 | Uttar Pradesh | U.P. Bar |
Civil
Arbitration & ADR
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Supreme Court (India)
Tribunals
Miscellaneous
Non Resident Indian (NRIs)
Languages
Subject : Make your woman torture and rape cases
Question : Woman torture hare and rape cases for city
Answer by Vivek Kumar srivastava : What is the case kindly provide detail then only I can suggest you.
