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Vivek Kumar srivastava (7 Years Exp)
Insurance Regulatory and Development Authorit (Show More)
Allahabad High Court , Allahabad
View Answers by this Lawyer (1)
Profile Views : 34915
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Contact Details
Law Firm Name : Vivek Kumar srivastava
Country : India
City : Allahabad
Area : Allahabad High Court
News
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Practicing Since : 2017
Qualification : B.com,'LL.B
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| UP 6800/17 | Uttar Pradesh | U.P. Bar |
Civil
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Criminal Law
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High Courts (India)
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Motor Vehicles
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Subject : Make your woman torture and rape cases
Question : Woman torture hare and rape cases for city
Answer by Vivek Kumar srivastava : What is the case kindly provide detail then only I can suggest you.
