Vivek Kumar srivastava (7 Years Exp)

  Appellate Tribunal for Electricity (Show More)   

 Allahabad High Court , Allahabad

   View Answers by this Lawyer (1)

 Profile Views : 34309

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Contact Details

Law Firm Name : Vivek Kumar srivastava

Country : India

City : Allahabad

Area : Allahabad High Court


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Practicing Since :  2017

Qualification : B.com,'LL.B

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
UP 6800/17 Uttar Pradesh U.P. Bar

 Civil

 Arbitration & ADR

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Supreme Court (India)

 Tribunals

 Miscellaneous

 Non Resident Indian (NRIs)

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Subject :  Make your woman torture and rape cases

Question :  Woman torture hare and rape cases for city

Answer by Vivek Kumar srivastava :  What is the case kindly provide detail then only I can suggest you.