advocate sandeep dungarwal (16 Years Exp)
Banking Matters (Show More)
View Answers by this Lawyer (2)
Contact Details
Law Firm Name : advocate sandeep dungarwal
Country : India
City : Neemuch
Area : Neemuch
Practicing Since : 2009
Qualification : BA LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 191/ | Madhya Pradesh | Mp |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Motor Vehicles
Languages
Subject : Draft of legal notice to the builder for damage of flat
Question : A flat was purchased from a builder
Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat
Answer by advocate sandeep dungarwal : You can send legal notice to builder for damages of flat
