advocate sandeep dungarwal (15 Years Exp)

  Franchise agreement (Show More)   

 Neemuch , Neemuch

   View Answers by this Lawyer (2)

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Contact Details

Law Firm Name : advocate sandeep dungarwal

Country : India

City : Neemuch

Area : Neemuch


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Practicing Since :  2009

Qualification : BA LLB

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Enrolment No Enrolment State Enrolment BAR
191/ Madhya Pradesh Mp

 Civil

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 Motor Vehicles

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Subject :  Draft of legal notice to the builder for damage of flat

Question :  A flat was purchased from a builder Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat

Answer by advocate sandeep dungarwal :  You can send legal notice to builder for damages of flat