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advocate sandeep dungarwal (15 Years Exp)
Motor Vehicles Insurance Claims (Show More)
View Answers by this Lawyer (2)
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Contact Details
Law Firm Name : advocate sandeep dungarwal
Country : India
City : Neemuch
Area : Neemuch
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Practicing Since : 2009
Qualification : BA LLB
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 191/ | Madhya Pradesh | Mp |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Motor Vehicles
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Subject : Draft of legal notice to the builder for damage of flat
Question : A flat was purchased from a builder Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat
Answer by advocate sandeep dungarwal : You can send legal notice to builder for damages of flat
