Contact Details
Law Firm Name : Iqbal Ahmed
Country : India
City : Lucknow
Area : Kakori
Practicing Since : 2013
Qualification : Ll.b
About
Legal Eagle is my law firm
Enrolment No | Enrolment State | Enrolment BAR |
---|---|---|
9914 | Uttar Pradesh | 2013 |
Civil
Consumer,Product&Service Liability
Motor Vehicles
Tribunals
RERA
Languages
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.