Iqbal Ahmed (11 Years Exp)

  Insurance Regulatory and Development Authorit (Show More)   

 Kakori , Lucknow

   View Answers by this Lawyer (1)

 Profile Views : 7219

 News : 0  Articles : 0

Contact Details

Law Firm Name : Iqbal Ahmed

Country : India

City : Lucknow

Area : Kakori


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2013

Qualification : Ll.b

About

Legal Eagle is my law firm

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
9914 Uttar Pradesh 2013

 Civil

 Consumer,Product&Service Liability

 Motor Vehicles

 Tribunals

 RERA

Languages

Can't read the image? click here to refresh.

Enter the code :

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.

Subject :  Court fees cost in N. I case

Question :  What is the structure of court fee to be filed with cheque bounce case

Answer by Iqbal Ahmed :  A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.