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Iqbal Ahmed (11 Years Exp)
Securities and Exchange Board of India (SEBI) (Show More)
View Answers by this Lawyer (1)
Profile Views : 7169
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Contact Details
Law Firm Name : Iqbal Ahmed
Country : India
City : Lucknow
Area : Kakori
News
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Practicing Since : 2013
Qualification : Ll.b
About
Legal Eagle is my law firm
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 9914 | Uttar Pradesh | 2013 |
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Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
Subject : Court fees cost in N. I case
Question : What is the structure of court fee to be filed with cheque bounce case
Answer by Iqbal Ahmed : A ten rupees court fees ticket on affidavit and a 2 rupees court fees ticket on your complaint. Kindly check the court fees rules applicable in Odisha.
