Contact Details

Law Firm Name : abhishek sharma

Country : India

City : Moradabad

Area : Moradabad City


Practicing Since :  2006

Qualification : llb

About

13 year experince of handling civil,criminal,family matter,property law.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
673/2006 Uttar Pradesh Bar council of allahabad

Languages

Subject :  can i send a correction notice in a cheque bounce case after the expiry of 30 days
Question :  can i send a correction notice after the expiry 30 days statutory period

Answer by abhishek sharma :  no

Subject :  can i send a correction notice in a cheque bounce case after the expiry of 30 days
Question :  can i send a correction notice after the expiry 30 days statutory period

Answer by abhishek sharma :  no