Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
abhishek sharma (18 Years Exp)
Succession Certificate (Show More)
View Answers by this Lawyer (1)
Profile Views : 9010
News : 0 Articles : 0
Contact Details
Law Firm Name : abhishek sharma
Country : India
City : Moradabad
Area : Moradabad City
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2006
Qualification : llb
About
13 year experince of handling civil,criminal,family matter,property law.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 673/2006 | Uttar Pradesh | Bar council of allahabad |
Civil
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
Languages
Subject : can i send a correction notice in a cheque bounce case after the expiry of 30 days
Question : can i send a correction notice after the expiry 30 days statutory period
Answer by abhishek sharma : no
Subject : can i send a correction notice in a cheque bounce case after the expiry of 30 days
Question : can i send a correction notice after the expiry 30 days statutory period
Answer by abhishek sharma : no
