Contact Details

Law Firm Name : abhishek sharma

Country : India

City : Moradabad

Area : Moradabad City


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Practicing Since :  2006

Qualification : llb

About

13 year experince of handling civil,criminal,family matter,property law.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
673/2006 Uttar Pradesh Bar council of allahabad

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Subject :  can i send a correction notice in a cheque bounce case after the expiry of 30 days

Question :  can i send a correction notice after the expiry 30 days statutory period

Answer by abhishek sharma :  no

Subject :  can i send a correction notice in a cheque bounce case after the expiry of 30 days

Question :  can i send a correction notice after the expiry 30 days statutory period

Answer by abhishek sharma :  no