Contact Details

Law Firm Name : Adv. Chaitali Chitalia

Country : India

City : Mumbai

Area : Kandivali West


Practicing Since :  2007

Qualification : LLB

About

Freelance practice into property matters, stamp duty and registration


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/2732/2009 Maharashtra Maharashtra and Goa

Languages

Subject :  The Hindu Succession (Amendment) Act, 2005 eligibility of a marries women
Question :  According to The Hindu Succession (Amendment) Act, 2005, a woman has the coparcenary right. So I simply want to know whether this eligibility last after the marriage of that woman or not.

Answer by Adv. Chaitali Chitalia :  Yes