Adv. Chaitali Chitalia  (17 Years Exp)

  Service Level agreement (Show More)   

 Kandivali West , Mumbai

   View Answers by this Lawyer (1)

 Profile Views : 2849

 News : 0  Articles : 0

Contact Details

Law Firm Name : Adv. Chaitali Chitalia

Country : India

City : Mumbai

Area : Kandivali West


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2007

Qualification : LLB

About

Freelance practice into property matters, stamp duty and registration

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/2732/2009 Maharashtra Maharashtra and Goa
Languages

Can't read the image? click here to refresh.

Enter the code :

Subject :  The Hindu Succession (Amendment) Act, 2005 eligibility of a marries women

Question :  According to The Hindu Succession (Amendment) Act, 2005, a woman has the coparcenary right. So I simply want to know whether this eligibility last after the marriage of that woman or not.

Answer by Adv. Chaitali Chitalia :  Yes