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  • Deeds & Drafts / APPOINTMENTS

APPOINTMENTS

General

  • 1.APPOINTMENT OF SELLING AGENT FOR SPECIFIED AREA
  • 2.APPOINTMENT OF SOLE SELLING AGENT
  • 3.APPOINTMENT OF DISTRIBUTOR
  • 4.APPOINTMENT OF SOLE AGENT IN OVERSEAS COUNTRY
  • 5.APPOINTMENT OF MANAGER OF ESTATE
  • 6.APPOINTMENT OF EXECUTOR
  • 7.APPOINTMENT OF RECEIVER
  • 8.APPOINTMENT OF GUARDIAN, TRUSTEE & EXECUTOR
  • 9.APPOINTMENT OF COMMISSIONER AGENT
  • 10.APPOINTMENT OF SELLING AGENT FOR SPECIFIED AREA
  • 11.APPOINTMENT OF SOLE SELLING AGENT
  • 12.APPOINTMENT OF DISTRIBUTOR
  • 13.APPOINTMENT OF SOLE AGENT IN OVERSEAS COUNTRY
  • 14.APPOINTMENT OF MANAGER OF ESTATE
  • 15.APPOINTMENT OF EXECUTOR
  • 16.APPOINTMENT OF RECEIVER
  • 17.APPOINTMENT OF GUARDIAN, TRUSTEE & EXECUTOR
  • 18.APPOINTMENT OF COMMISSIONER AGENT
  • 19.MODEL FORM OF SEARCH APPLICATION
  • 20.Appointment of new trustee by chairman of meeting of creditors
  • 21.Appointment of new trustee of deed of assignment in place of deceased trustee by majority of the creditors
  • 22.Reconveyance by trustee of deed of assignment of surplus property after payment of all debts

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