MAHADEVAPPA K M (21 Years Exp)

  Arbitration - Domestic (Show More)   

 Basavanagudi , Bangalore

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Contact Details

Law Firm Name : MAHADEVAPPA K M

Country : India

City : Bangalore

Area : Basavanagudi


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Practicing Since :  2003

Qualification : MA, MBA(HR) MBA(FIN) LL.B.,

About

DAWN LEGAL ASSOCIATES KORAMANGALA ON HOSUR ROAD NEXT TO ST.JOHN HOSPITAL COMPOUND ABOVE SRS TRAVELS OFFICE

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
2987 Karnataka BANGALORE

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
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  TDR
  Civil-Other

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Corporate & Regulatory

  Corporate Matters
  Depositories Act
  Entertainment
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  FEMA
  Industrial Matters
  Mergers & Aquistions
  NBFC
  SCRA
  SEBI
  Commercial-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
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  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
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  Domestic violence
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  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other
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