MAHADEVAPPA K M (21 Years Exp)

  Arbitration-Other (Show More)   

 Basavanagudi , Bangalore

   View Answers by this Lawyer (0)

 Profile Views : 17332

 News : 0  Articles : 0

Contact Details

Law Firm Name : MAHADEVAPPA K M

Country : India

City : Bangalore

Area : Basavanagudi


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2003

Qualification : MA, MBA(HR) MBA(FIN) LL.B.,

About

DAWN LEGAL ASSOCIATES KORAMANGALA ON HOSUR ROAD NEXT TO ST.JOHN HOSPITAL COMPOUND ABOVE SRS TRAVELS OFFICE

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
2987 Karnataka BANGALORE

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
  Defamation
  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
  Suit for Declaration
  Suit for Eviction
  Surrogacy
  TDR
  Civil-Other

 Arbitration & ADR

  Arbitration - Domestic
  Arbitration - International
  Arbitration-Other

 Corporate & Regulatory

  Corporate Matters
  Depositories Act
  Entertainment
  Excise Matter
  FEMA
  Industrial Matters
  Mergers & Aquistions
  NBFC
  SCRA
  SEBI
  Commercial-Other

 Consumer,Product&Service Liability

  District Consumer Matters
  Insurance Claims
  Medical Negligence
  National Consumer Matters
  State Consumer Matters
  Consumer-Other

 Contract & Drafting

  Attestation
  Consultancy agreement
  Document review
  Employment contract
  Franchise agreement
  Freelancer agreement
  Joint Venture agreement
  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
  Special Marriage Act
  Succession
  Succession Certificate
  Family & Divorce Other

 Employment, Labor & Service

  Labour law
  Service Matter
  Labour-Other
Languages

Can't read the image? click here to refresh.

Enter the code :

Reviews

No Answers Found