Shivam H Choksi (Advocate) (8 Years Exp)

  HC - Revision petition (Show More)   

 Bodakdev , Ahmedabad

   View Answers by this Lawyer (2)

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Contact Details

Law Firm Name : Shivam H Choksi (Advocate)

Country : India

City : Ahmedabad

Area : Bodakdev


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Practicing Since :  2016

Qualification : BA.LLB(hons ) LLM(cr. Law.)

About

My aim is to provide best legal service to our client

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
G/1100/2016 GUJARAT Bar council of Gujarat

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Employment, Labor & Service

 Motor Vehicles

 Startup & Registrations

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Subject :  Protection for the employees from management

Question :  My manager tortures me interms of productivity and speaks very rudely and commanding for which I do not have a proof how can I be helped here

Answer by Shivam H Choksi (Advocate) :  In this case you can file a case of mental harrasment in the lower court and before that give legal notice through lawyer

Subject :  Injuction order for the agriculture land

Question :  I have Agriculture land and neighbours trying to encroaching and disturbing for peaceful enjoyment and possession and therefore given the police compliant, whereas, the police sub inspector asking to obtain the Injuction order and then put the fencing . for getting the injunction order for the agriculture land what is the court fee. The Land value would approx Rs. 10 Lakhs.

Answer by Shivam H Choksi (Advocate) :  There is a chart in the court so kindly hire a local lawyer and take help from him