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Satish Kumar Rai (7 Years Exp)
Central Electricity Regulatory Commission (Show More)
Saket (South Delhi), South Delhi
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Contact Details
Law Firm Name : Satish Kumar Rai
Country : India
City : South Delhi
Area : Saket (South Delhi)
News
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Practicing Since : 2017
Qualification : BSL LLB
About
Advocate Satish Kumar Rai completed his law in the year 2017 and has been providing services in various fields of law, that is Civil, Criminal, Intellectual Property Rights, Trademark, Copyright and drafting and vetting of various agreements and documents. Advocate Satish enrolled with the Bar Council of Delhi in 2017. He is a member of the Delhi High Court Bar Association. Enrollment Number : D/2869/2017 Language(s) Spoken by Advocate Satish Kumar Rai: English, Hindi
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/2869/2017 | Delhi | Delhi High Court |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Supreme Court (India)
Tribunals
Pre Negotiated Services
Languages
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