Contact Details

Law Firm Name : Satish Kumar Rai

Country : India

City : South Delhi

Area : Saket (South Delhi)


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Practicing Since :  2017

Qualification : BSL LLB

About

Advocate Satish Kumar Rai completed his law in the year 2017 and has been providing services in various fields of law, that is Civil, Criminal, Intellectual Property Rights, Trademark, Copyright and drafting and vetting of various agreements and documents. Advocate Satish enrolled with the Bar Council of Delhi in 2017. He is a member of the Delhi High Court Bar Association. Enrollment Number : D/2869/2017 Language(s) Spoken by Advocate Satish Kumar Rai: English, Hindi


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
D/2869/2017 Delhi Delhi High Court

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Supreme Court (India)

 Tribunals

 Pre Negotiated Services


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