Contact Details

Law Firm Name : Pinaksh Law / Veer P. Singh

Country : India

City : Central Delhi

Area : Delhi High Court


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Practicing Since :  2015

Qualification : LL.B./M.B.A

About

A firm with Advocates (Experiences varying from 3 years to more than 40 years) possessing skills of Confidentiality, Non-Prejudicial manner, Integrity & Resilience with degrees in Law, Finance & Nautical Sciences, Practicing @Supreme Court of India, Delhi High Court, Allahbad High Court, Delhi NCR district courts offering the various legal services.


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
UP/01288/16 UTTAR PRADESH Bar Council Of Uttar Pradesh

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 IP, Trademark & Copyright

 Startup & Registrations

 Supreme Court (India)

 Taxation

 Tribunals

 RERA

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Subject :  I ordered a milkshake from a very well known restaurant in Bengaluru through one of the major food delivery chains right now.

Question :  I ordered a milkshake from a very well known restaurant in Bengaluru through one of the major food delivery chains right now. Neither the restaurant nor the food delivery chain has responded my complaint regarding the same. I want to take this to court and get the necessary damages. kindly guide regarding the process for the same.

Answer by Pinaksh Law / Veer P. Singh :  Sorry but from your question it is not clear what was deficiency in services? Did they not delivered? or faulty substandard product?