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Child Custody (Show More)
Delhi High Court , Central Delhi
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Law Firm Name : Pinaksh Law / Veer P. Singh
Country : India
City : Central Delhi
Area : Delhi High Court
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A firm with Advocates (Experiences varying from 3 years to more than 40 years) possessing skills of Confidentiality, Non-Prejudicial manner, Integrity & Resilience with degrees in Law, Finance & Nautical Sciences, Practicing @Supreme Court of India, Delhi High Court, Allahbad High Court, Delhi NCR district courts offering the various legal services.
Enrolment No | Enrolment State | Enrolment BAR |
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UP/01288/16 | UTTAR PRADESH | Bar Council Of Uttar Pradesh |
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