Pranav Law Firm (22 Years Exp)

  Employees Provident Fund Appellate Tribunal (Show More)   

 R.S.Puram South , Coimbatore

   View Answers by this Lawyer (0)

 Profile Views : 37915

 News : 0  Articles : 0

Contact Details

Law Firm Name : Pranav Law Firm

Country : India

City : Coimbatore

Area : R.S.Puram South


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2002

Qualification : B.Sc, M.L

About

002. Our purpose since our set up has been to offer a proactive, responsive and hassle free legal services to Indians and overseas Indians. He is a motivated, dedicated and an experienced lawyer working with the target of making our law firm as one of the best law firm in India. Our law firm has earned a good will of Local and International circles. The firm has its head office at Coimbatore and Related Workplaces in significant state capitals. The firm additionally has a working association with numerous worldwide law firms. Since its beginning, it continues to serve a different clientele, including domestic and overseas corporations, multinational companies and individuals. Our Pranav Law firm is assured to provide client focused legal and business advisory services. Our bondage with client will always be ever-cherishing, your case is our new born baby likewise we treat your needs with utmost care and ensures your satisfaction. We deal with Civil Law, Property Law, Criminal Law, Legal Opinions, Sub Registrar Office Documentations, Divorce & Family Law, Mutual Consent, Restitution and conjugal rights, Documentation and legal opinions, Legal notice and conciliation related law, Motor accident claims law, Real estate law, Stamp duties related law, contract law, Arbitration and Corporate Law, Will and Trusts related law, M.C.O.P, H.M.O.P, R.C.O.P, L.A.O.P, G.W.O.P & S.O.P. related law and Specialist in NRI cases.

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
1728 TAMIL NADU coimbatore bar association

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Startup & Registrations

 Supreme Court (India)

 Taxation

 Tribunals

 Miscellaneous

 Non Resident Indian (NRIs)

 Pre Negotiated Services

Languages

Can't read the image? click here to refresh.

Enter the code :

No Answers Found