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Pranav Law Firm (22 Years Exp)
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Contact Details
Law Firm Name : Pranav Law Firm
Country : India
City : Coimbatore
Area : R.S.Puram South
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Practicing Since : 2002
Qualification : B.Sc, M.L
About
002. Our purpose since our set up has been to offer a proactive, responsive and hassle free legal services to Indians and overseas Indians. He is a motivated, dedicated and an experienced lawyer working with the target of making our law firm as one of the best law firm in India. Our law firm has earned a good will of Local and International circles. The firm has its head office at Coimbatore and Related Workplaces in significant state capitals. The firm additionally has a working association with numerous worldwide law firms. Since its beginning, it continues to serve a different clientele, including domestic and overseas corporations, multinational companies and individuals. Our Pranav Law firm is assured to provide client focused legal and business advisory services. Our bondage with client will always be ever-cherishing, your case is our new born baby likewise we treat your needs with utmost care and ensures your satisfaction. We deal with Civil Law, Property Law, Criminal Law, Legal Opinions, Sub Registrar Office Documentations, Divorce & Family Law, Mutual Consent, Restitution and conjugal rights, Documentation and legal opinions, Legal notice and conciliation related law, Motor accident claims law, Real estate law, Stamp duties related law, contract law, Arbitration and Corporate Law, Will and Trusts related law, M.C.O.P, H.M.O.P, R.C.O.P, L.A.O.P, G.W.O.P & S.O.P. related law and Specialist in NRI cases.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1728 | TAMIL NADU | coimbatore bar association |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Taxation
Tribunals
Miscellaneous
Non Resident Indian (NRIs)
Pre Negotiated Services
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