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ADV. DATTARAM NARAYAN MUDGALE (7 Years Exp)
Insurance Regulatory and Development Authorit (Show More)
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Contact Details
Law Firm Name : ADV. DATTARAM NARAYAN MUDGALE
Country : India
City : Amravati
Area : Amravati Camp
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Practicing Since : 2017
Qualification : B.A., LL.B, D-TAX
About
COURT MARRIAGES ,CRIMINAL, CHARITY, PROPERTY/LAND LAWS, CIVIL DRAFTINGS, DEEDS/NOTICES/DRAFTINGS) -LEGAL ADVISER ?
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MAH/1669/2017 | MAHARASHTRA & GOA | AMRAVATI |
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Subject : If an FIR is registered on me in police station should I take bail compulsory?
Question : If an FIR is registered on me in police station should I take bail compulsory?
Answer by ADV. DATTARAM NARAYAN MUDGALE : Yes it is necessary to get bail if any fir registered against you for more detail call me on 9527944407
