ADV. DATTARAM NARAYAN MUDGALE (7 Years Exp)

  Domestic violence (Show More)   

 Amravati Camp , Amravati

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Contact Details

Law Firm Name : ADV. DATTARAM NARAYAN MUDGALE

Country : India

City : Amravati

Area : Amravati Camp


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Practicing Since :  2017

Qualification : B.A., LL.B, D-TAX

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COURT MARRIAGES ,CRIMINAL, CHARITY, PROPERTY/LAND LAWS, CIVIL DRAFTINGS, DEEDS/NOTICES/DRAFTINGS) -LEGAL ADVISER ?

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
MAH/1669/2017 MAHARASHTRA & GOA AMRAVATI

 Civil

  Banking Matters
  Business dispute
  Coopertaive society
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  House rent control
  Landlord/Tenant
  Notary Service
  Partition
  Property litigation
  Recovery Matter
  Revenue Matter
  RTI
  Specific Performance
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  Civil-Other

 Corporate & Regulatory

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  Franchise agreement
  Freelancer agreement
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  Master Servant agreement
  Service Level agreement
  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

  Anticipatory Bail
  Anti Corruption
  Bail
  Cheque Bounce
  Criminal Contempt
  Cyber Crime
  Criminal-Defamation
  Juvenile delinquency
  PMLA
  Police Harassment
  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
  Christian Law
  Divorce
  Domestic violence
  Dowry harassment
  Family Counselling
  Family Dispute
  Guardians & Wards Act
  Maintenance
  Muslim Law
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  Succession
  Succession Certificate
  Family & Divorce Other

 High Courts (India)

  HC - Arbitration case
  HC - Contempt petition
  HC - Senior Counsel
  High Court Lawyers
  HC - Miscellaneous petition
  HC - Public Interest litigation
  HC - Revision petition
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 Startup & Registrations

  Company registration
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 Taxation

  GST matters
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  Taxation-Other
  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit

 Tribunals

  Appellate Tribunal for Electricity
  Armed Forces Tribunal
  Authority for Advance Rulings
  Central Electricity Regulatory Commission
  Central Administrative Tribunal
  Company Law Board
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  Competition Appellate Tribunal
  Copyright Board
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  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
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  National Green Tribunal
  RERA Appellate Tribunal
  Securities and Exchange Board of India (SEBI)
  State Administrative Tribunal
  Telecom Disputes Settlement & Appellate Tribu
  Telecom Regulatory Authority of India (TRAI)
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Reviews

Subject :  If an FIR is registered on me in police station should I take bail compulsory?

Question :  If an FIR is registered on me in police station should I take bail compulsory?

Answer by ADV. DATTARAM NARAYAN MUDGALE :  Yes it is necessary to get bail if any fir registered against you for more detail call me on 9527944407