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POONAM (11 Years Exp)
Retainership (Show More)
View Answers by this Lawyer (2)
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Contact Details
Law Firm Name : POONAM
Country : India
City : Bokaro
Area : Chas (Bokaro)
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Practicing Since : 2013
Qualification : Llb
About
Expertise in Criminal matters, cheque bounce,consumer cases, Family matters etc...
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| JH407/2013 | Jharkhand | Bokaro District Bar Association |
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Employment, Labor & Service
Startup & Registrations
Miscellaneous
Pre Negotiated Services
Languages
Subject : Blood stained pills
Question : I would like to know if I can sue Walmart pharmacy for giving me a prescription drug (pills) with blood stains on them??
Answer by POONAM : Yes, of course, u have fully right to take action against the Walmart Pharmacy.
First of all ,i would suggest u to take help from me or any other lawyer for sending them a legal notice regarding the information and threatening that u are going to file a case against them, then aftr somedays if they reply ur notice ,on the basis of their reply u can file a consumer case against them in the consumer forum...For any query contact me through this site..
Subject : Draft of legal notice to the builder for damage of flat
Question : A flat was purchased from a builder Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat
Answer by POONAM : U can contact me and give ur all details so that i can draft the concerned legal notice for u to send to the builder and aftr that we will go to the next step with ur consent.
mob.no.-9570156203
mail id - Poonam.poo5074@gmail.com
