Contact Details

Law Firm Name : POONAM

Country : India

City : Bokaro

Area : Chas (Bokaro)


Articles

Heading Courtesy Date
No Articles

News

Heading Courtesy Date
No News

Practicing Since :  2013

Qualification : Llb

About

Expertise in Criminal matters, cheque bounce,consumer cases, Family matters etc...


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
JH407/2013 Jharkhand Bokaro District Bar Association

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Employment, Labor & Service

 Startup & Registrations

 Miscellaneous

 Pre Negotiated Services

Languages

Can't read the image? click here to refresh.

Enter the code :

Subject :  Blood stained pills

Question :  I would like to know if I can sue Walmart pharmacy for giving me a prescription drug (pills) with blood stains on them??

Answer by POONAM :  Yes, of course, u have fully right to take action against the Walmart Pharmacy. First of all ,i would suggest u to take help from me or any other lawyer for sending them a legal notice regarding the information and threatening that u are going to file a case against them, then aftr somedays if they reply ur notice ,on the basis of their reply u can file a consumer case against them in the consumer forum...For any query contact me through this site..

Subject :  Draft of legal notice to the builder for damage of flat

Question :  A flat was purchased from a builder Whe n handed over leakage prioblem. And now the buider is not able to rectify the problem and is not givig the possession of the flat

Answer by POONAM :  U can contact me and give ur all details so that i can draft the concerned legal notice for u to send to the builder and aftr that we will go to the next step with ur consent. mob.no.-9570156203 mail id - Poonam.poo5074@gmail.com