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Sherry Legal (22 Years Exp)
Anticipatory Bail (Show More)
Ernakulam High Court , Ernakulam
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Contact Details
Law Firm Name : Sherry Legal
Country : India
City : Ernakulam
Area : Ernakulam High Court
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Practicing Since : 2002
Qualification : LLM, PGD in Cyber law
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A group of dedicated, socially committed Lawyers. www.sherrylegal.com
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 815/2002 | Kerala | Ernakulam |
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Subject : my brother-in-law's secret relationship
Question : i doubt my brother-in-law has a secret relationship even before marriage and he is continuing it still.How to break their relationship and save my sister.
Answer by Sherry Legal : It is not clear from the question whether that lady is now married or not. If she is married, inform your brother in law that he is committing an offence of adultery punishable under section 497 of IPC. If she is not married, continuing such a relationship is a ground for divorce.
