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Law Firm Name : Sherry Legal

Country : India

City : Ernakulam

Area : Ernakulam High Court


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Practicing Since :  2002

Qualification : LLM, PGD in Cyber law

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A group of dedicated, socially committed Lawyers. www.sherrylegal.com


Enrolment Details

Enrolment No Enrolment State Enrolment BAR
815/2002 Kerala Ernakulam

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 High Courts (India)

 Human Rights

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 Employment, Labor & Service

 Motor Vehicles

 Miscellaneous

 Pre Negotiated Services

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Subject :  my brother-in-law's secret relationship

Question :  i doubt my brother-in-law has a secret relationship even before marriage and he is continuing it still.How to break their relationship and save my sister.

Answer by Sherry Legal :  It is not clear from the question whether that lady is now married or not. If she is married, inform your brother in law that he is committing an offence of adultery punishable under section 497 of IPC. If she is not married, continuing such a relationship is a ground for divorce.