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Ncr law assocites (32 Years Exp)
State Human Rights Matters (Show More)
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Contact Details
Law Firm Name : Ncr law assocites
Country : India
City : South Delhi
Area : Jamia Nagar
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Practicing Since : 1992
Qualification : LL.M
About
We are in legal profession since 1992,well equipped chamber,library etc.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| D/92/1992 | Delhi | Karkare room court delhi |
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