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Advocateskasif (8 Years Exp)
FEMA (Show More)
Block Head Quarters , Prakasam
View Answers by this Lawyer (1)
Profile Views : 24499
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Contact Details
Law Firm Name : Advocateskasif
Country : India
City : Prakasam
Area : Block Head Quarters
News
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|---|---|---|
| No News |
Practicing Since : 2016
Qualification : BA.LLb.,
About
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| AP/960/2016 | Andhra Pradesh | AP HIGH COURT |
Civil
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Subject : ESTABLISHMENT
Question : Employer threatening to pay Rs.5 lacs stating the client involved in cheatng the company by giving one project to others, and telling he is having audio recording evidence.
Answer by Advocateskasif : First ask him to send relevant documents for what you are threatening.
