Contact Details

Law Firm Name : Advocateskasif

Country : India

City : Prakasam

Area : Block Head Quarters


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Practicing Since :  2016

Qualification : BA.LLb.,

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Enrolment Details

Enrolment No Enrolment State Enrolment BAR
AP/960/2016 Andhra Pradesh AP HIGH COURT

 Civil

 Arbitration & ADR

 Corporate & Regulatory

 Consumer,Product&Service Liability

 Contract & Drafting

 Criminal Law

 Family & Divorce

 IT, Media & Telecom

 IP, Trademark & Copyright

 Employment, Labor & Service

 Motor Vehicles

 Miscellaneous

 Non Resident Indian (NRIs)

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Subject :  ESTABLISHMENT

Question :  Employer threatening to pay Rs.5 lacs stating the client involved in cheatng the company by giving one project to others, and telling he is having audio recording evidence.

Answer by Advocateskasif :  First ask him to send relevant documents for what you are threatening.