Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Suhas Gaikwad (20 Years Exp)
Central Electricity Regulatory Commission (Show More)
View Answers by this Lawyer (0)
Profile Views : 47567
News : 0 Articles : 0
Contact Details
Law Firm Name : Suhas Gaikwad
Country : India
City : Pune
Area : Vadgaon Sheri
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2004
Qualification : B.Com. LL.B., G.D.C. & A., D.H.L.
About
Adv. Suhas Vilas Gaikwad is the Founder of this Indian Law firm as an “Adv. Gaikwad & Associates.” In Kharadi, Pune. We have 14+ Years of Practicing as a lawyer with varied experience. And Our Law Firm’s lawyers have a deep understanding of key in ‘Supreme Court of India’ Cases, Bombay High Court Cases, Shivajinagar District Court Cases, Family Court Cases, Industrial Court Cases, Company and Labour Court Cases, Consumer Court Cases. Our mission of “Law Firm” to provide outstanding legal help with exact solutions in the chosen practice areas, with a strong emphasis on ethics. People benefit from the expertise and experience Lawyers while still enjoying the privilege of personal attention and responsiveness.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 331/2004 | Maharashtra | Bar Council of Maharashtra & Goa. |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Startup & Registrations
Supreme Court (India)
Tribunals
Miscellaneous
RERA
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Estate Planning
Insurance
Real Estate & Construction
Markets & Investments
Languages
No Answers Found
