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Advocate R K Shukla (22 Years Exp)
Election & Political Law (Show More)
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Contact Details
Law Firm Name : Advocate R K Shukla
Country : India
City : Allahabad
Area : George Town
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Practicing Since : 2002
Qualification : LL.B.
About
We are the group of top lawyers in Uttar Pradesh practising in different areas of law in Allahabad and Lucknow and in all major cities of U.P. as well. We give legal consultancy and have lawyers for consumer dispute , debt recovery, property matters, arbitration petition, patents and copyrights, objections to awards, special leave petition, divorce and child custody, dowry, contracts and agreements, wills and trusts, company laws. Our lawyers are experts in giving legal assistance to our clients and suggest best ways to their legal problems.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1818 | 2003 | U P |
Civil
Arbitration & ADR
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Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
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Motor Vehicles
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Tribunals
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Non Resident Indian (NRIs)
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