Articles
| Heading | Courtesy | Date |
|---|---|---|
| No Articles |
Advocate R K Shukla (22 Years Exp)
State Human Rights Matters (Show More)
View Answers by this Lawyer (0)
Profile Views : 59288
News : 0 Articles : 0
Contact Details
Law Firm Name : Advocate R K Shukla
Country : India
City : Allahabad
Area : George Town
News
| Heading | Courtesy | Date |
|---|---|---|
| No News |
Practicing Since : 2002
Qualification : LL.B.
About
We are the group of top lawyers in Uttar Pradesh practising in different areas of law in Allahabad and Lucknow and in all major cities of U.P. as well. We give legal consultancy and have lawyers for consumer dispute , debt recovery, property matters, arbitration petition, patents and copyrights, objections to awards, special leave petition, divorce and child custody, dowry, contracts and agreements, wills and trusts, company laws. Our lawyers are experts in giving legal assistance to our clients and suggest best ways to their legal problems.
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| 1818 | 2003 | U P |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
High Courts (India)
Human Rights
IT, Media & Telecom
Employment, Labor & Service
Motor Vehicles
Supreme Court (India)
Tribunals
Miscellaneous
RERA
Non Resident Indian (NRIs)
Antitrust & Trade Regulation
Banking & Finance
Insolvency and Bankruptcy
Commercial, Business & Industry
Child Laws
Estate Planning
Entertainment, TV & Movies
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Insurance
Real Estate & Construction
Languages
No Answers Found
