AA Jagdeep Pal singh randhawa  (26 Years Exp)

  Authority for Advance Rulings (Show More)   

 New Courts , Ludhiana

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Contact Details

Law Firm Name : AA Jagdeep Pal singh randhawa

Country : India

City : Ludhiana

Area : New Courts


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Practicing Since :  1998

Qualification : llb(hons) LLm

About

lawyer in criminal and company cases

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
p1660/1998 punjab punjab

 Civil

  Banking Matters
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  Coopertaive society
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  Arbitration - Domestic
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  Freelancer agreement
  Joint Venture agreement
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  Non-Disclosure agreement
  Vendors agreement
  Contract-Others

 Criminal Law

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  Anti Corruption
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  Criminal Contempt
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  Juvenile delinquency
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  Sexual Harassment at workplace
  Criminal-Other

 Family & Divorce

  Adoption
  Child Custody
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  Labour law
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 Startup & Registrations

  Company registration
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  Insurance Regulatory and Development Authorit

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  Insurance Regulatory and Development Authorit
  Insurance Regulatory and Development Authorit
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  Construction and Engineering
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  Real Estate Finance
  Funds and Private Equity
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  Investment Trusts
  Litigation
  Homeowners Association
  Property Law
  Property Management
  Real Estate - Other

 Markets & Investments

  Capital Markets & investments
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  Securitization & Structured Finance
  Private Equity investments
  Disinvestment
  BIFR
  Mutual Funds
  Shares & Stocks
  Markets - Other
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