AA Jagdeep Pal singh randhawa  (26 Years Exp)

  Juvenile delinquency (Show More)   

 New Courts , Ludhiana

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Contact Details

Law Firm Name : AA Jagdeep Pal singh randhawa

Country : India

City : Ludhiana

Area : New Courts


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Practicing Since :  1998

Qualification : llb(hons) LLm

About

lawyer in criminal and company cases

Enrolment Details

Enrolment No Enrolment State Enrolment BAR
p1660/1998 punjab punjab

 Civil

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 Criminal Law

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  Criminal-Other

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