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S.EZHIL RAJ & ASSOCIATES (12 Years Exp)
PIO to OCI Conversion (Show More)
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Contact Details
Law Firm Name : S.EZHIL RAJ & ASSOCIATES
Country : India
City : Chennai
Area : Flower Bazaar
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Practicing Since : 2012
Qualification : MBA., LLB
About
S.Ezhilraj Legal Associates is a professional law firm representing corporate clients across India. We provide assistance to clients in a full range of business matters, from routine strategizing to corporate litigation and arbitration in unique situations. Our specialty areas include joint ventures, foreign collaboration, information technology, trademarks and intellectual property law, mergers, real estate, and taxation. Whether you are just entering the market or seeking to better secure your business’s procedures and position, we can provide the legal insight you need. Our partners each have an average of 15 years of experience in all areas of Indian law. We have the broad skills and in-depth knowledge to handle complex legal issues in any industry. S.Ezhil Raj Legal Associates works with corporations across India and in many different countries. We are experts in helping companies establish themselves in the Indian market, from advising on taxation matters to assisting with the development of effective company structures. Our goal is to help your business find greater legal security and overall success in India and internationally. M/S.S.Ezhil Raj Legal Associates Advocate and Legal Consultants Chamber : 223, NSC Bose Road, YMCA Building, 3rd Floor, Chennai – 600 001. Office: 98, Pammal Main Road, 2nd Floor,Pammal, Chennai - 600 075. Mobile No:9566148658 & 9382200008. E-Mail: ezhilraj_s@yahoo.co.in & ezhilrajadv@gmail.com
| Enrolment No | Enrolment State | Enrolment BAR |
|---|---|---|
| MS1021/2012 | TAMILNADU | TAMILNADU AND PUDUCHERRY |
Civil
Arbitration & ADR
Corporate & Regulatory
Consumer,Product&Service Liability
Contract & Drafting
Criminal Law
Family & Divorce
IT, Media & Telecom
IP, Trademark & Copyright
Employment, Labor & Service
Motor Vehicles
Non Resident Indian (NRIs)
Antitrust & Trade Regulation
Commercial, Business & Industry
Entertainment, TV & Movies
Environmental
Constitutional & Government
Medical, Pharma & Healthcare
Insurance
International Law
Real Estate & Construction
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